Supreme Court - Daily Orders
The General Manager vs C. Gunasekaran on 13 September, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.16 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21402-
21404/2019
(Arising out of impugned final judgment and order dated 18-01-2018
in WP No. 4166/2015, WP No. 4955/2016 & WP No. 28779/2016 passed
by the High Court Of Judicature At Madras)
THE GENERAL MANAGER & ORS. Petitioner(s)
VERSUS
C. GUNASEKARAN Respondent(s)
(FOR ADMISSION and I.R. )
Date : 13-09-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Vibhu Shanker Mishra, Adv.
Mr. S.S. Rebello, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed. However, the question of law kept open.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.09.14 11:03:30 IST Reason: