Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Punjab-Haryana High Court

Tejveer vs State Of Haryana And Another on 25 November, 2010

Bench: Jasbir Singh, Augustine George Masih

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                         CWP No. 20940 of 2010

                                         Date of decision: 25.11.2010



Tejveer

                                               ..... PETITIONER
                          VERSUS



State of Haryana and another
                                               .....RESPONDENTS



CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
      HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH



Present:    Mr. Adarsh Jain, Advocate,
            for the petitioner (s).


                  ***

Jasbir Singh, J. (Oral)

For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20947 of 2010 Date of decision: 25.11.2010 Parmanand ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20948 of 2010 Date of decision: 25.11.2010 Mam Chand ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20956 of 2010 Date of decision: 25.11.2010 Smt. Shivli ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20967 of 2010 Date of decision: 25.11.2010 Dinesh ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pjIN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20940 of 2010 Date of decision: 25.11.2010 Tejveer ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20968 of 2010 Date of decision: 25.11.2010 Ishwar Dass ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20969 of 2010 Date of decision: 25.11.2010 Chander Pal ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20970 of 2010 Date of decision: 25.11.2010 Smt. Birwati ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20973 of 2010 Date of decision: 25.11.2010 Jeet Singh ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).

*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj