Punjab-Haryana High Court
Tejveer vs State Of Haryana And Another on 25 November, 2010
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No. 20940 of 2010
Date of decision: 25.11.2010
Tejveer
..... PETITIONER
VERSUS
State of Haryana and another
.....RESPONDENTS
CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Adarsh Jain, Advocate,
for the petitioner (s).
***
Jasbir Singh, J. (Oral)
For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20947 of 2010 Date of decision: 25.11.2010 Parmanand ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20948 of 2010 Date of decision: 25.11.2010 Mam Chand ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20956 of 2010 Date of decision: 25.11.2010 Smt. Shivli ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20967 of 2010 Date of decision: 25.11.2010 Dinesh ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pjIN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20940 of 2010 Date of decision: 25.11.2010 Tejveer ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20968 of 2010 Date of decision: 25.11.2010 Ishwar Dass ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20969 of 2010 Date of decision: 25.11.2010 Chander Pal ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20970 of 2010 Date of decision: 25.11.2010 Smt. Birwati ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP No. 20973 of 2010 Date of decision: 25.11.2010 Jeet Singh ..... PETITIONER VERSUS State of Haryana and another .....RESPONDENTS CORAM:HON'BLE MR. JUSTICE JASBIR SINGH HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present: Mr. Adarsh Jain, Advocate, for the petitioner (s).
*** Jasbir Singh, J. (Oral) For order see CWP No. 20939 of 2010 titled as Ram Singh vs. State of Haryana and another.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE November 25, 2010 pj