Patna High Court - Orders
Vipin Kumar (Nh-31 - 4L Bakhtiyarpur - ... vs The Union Of India on 18 April, 2022
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2919 of 2022
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Vipin Kumar (NH-31 - 4L Bakhtiyarpur - Rajauli pkg-I from km 47.723 to
Km 54.405)
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Vipin Kumar, In person.
For the Respondent/s : Mr.Dr. K.N. Singh, A.S.G.
Mr. Sanat Kumar Mishra, Advocate
Mr. Devansh Shankar Singh, Advocate
Mr. Anjani Kumar, AAG-4
Mr. Alok Kumar Rahi, AC to AAG-4
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 18-04-2022We are dealing with matter of (a) Pkg-I: Rajauli- Bakhtiyarpur Section of NH-31: 6.680 Km.; (b) Pkg-II:
Rajauli-Bakhtiyarpur Section of NH-31: 47.225 Km and Pkg-III: Rajauli-Bakhtiyarpur Section of NH-31: 50.890 Km.
Dr. K.N.Singh, learned Addl. Solicitor General and Shri Anjani Kumar, learned A.A.G.-4 request for an adjournment by one week to enable them to ascertain the progress at the ground level and submit a conjoint note on all the issues: (a) completing the acquisition proceedings; (b) handing over physical possession, after demarcation of the land, Patna High Court CWJC No.2919 of 2022(3) dt.18-04-2022 2/2 to NHAI; (c) removal of structures in question, if any, and wherever possible, relocate the religious structures, maintaining due sanctity, by associating all concerned, including the local people; (d) Disbursement of the amount required to be disbursed to the rightful claimants, if any, for which purpose, camps be held, sensitizing the general people of their right to receive compensation, in accordance with law, with an endeavour of curtailing future litigation; (e) If for whatever reason, the amount is not accepted by the claimants, the same be deposited with the concerned District Judge to be disbursed, in accordance with law, for CALA has no reason to keep the amount with itself.
As prayed for, list on 28.04.2022.
(Sanjay Karol, CJ) ( S. Kumar, J) Sujit/Ashwini U