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Jammu & Kashmir High Court

Showkat Ahmed Shawal vs Pawan Kotwal & Ors on 27 December, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

                  HIGH COURT OF JAMMU & KASHMIR
                          AT JAMMU

CPOWP No.201/2018
IA No.1/2018


                                                      Date of order: 27.12.2018
Showkat Ahmed Shawal                          vs                Pawan Kotwal & ors
Coram:
     Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s)       :   Mr.Abrar Ahmed Khan, Advocate.
For respondent(s)              :       Mr. Vishal Bharti, Dy AG

As requested by Mr. Bharti, learned Dy AG, list on 28.12.2018.

(Sanjay Kumar Gupta) Judge Jammu:

27.12.2018 Vijay