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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(8) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(8)Cattle shall be loaded after they are properly fed and given water.Sufficient feed and fodder with adequate reserve shall be carried to last during the journey. During cattle transport watering arrangements enroute shall be made and sufficient quantities of water shall be carried for emergency.