Delhi High Court - Orders
Mehra Jewel Palace Pvt Ltd vs Aryan Life Style Pvt Ltd & Ors on 6 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 96/2017
MEHRA JEWEL PALACE PVT LTD ..... Petitioner
Through: Mr. Aditya Sharma, Advocate.
versus
ARYAN LIFE STYLE PVT LTD & ORS ..... Respondents
Through: Mr. Vikas Arora and Ms. Radhika
Arora, Advocates for R-1,2,3 & 6.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 06.10.2023 Issue notice to the respondent no. 4/Sahid Raza Rizvi, through all permissible modes, including e-mail on taking necessary steps by the petitioner within 04 weeks from today, returnable on 24.01.2024.
DR. SUDHIR KUMAR JAIN, J OCTOBER 6, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 21:30:20