Supreme Court - Daily Orders
Suresh Paswan(D) Thr. Lrs.. vs Ramiya Devi on 26 November, 2021
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.23 Court 13 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No(s). 3430/2014
(Arising out of impugned final judgment and order dated 19-07-2013
in SA No. 655/2011 passed by the High Court of Judicature at Patna)
SURESH PASWAN(D) THR. LRS.. & ORS. Petitioner(s)
VERSUS
RAMIYA DEVI & ORS. Respondent(s)
Date : 26-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Ms. Sangeeta Singh, AOR
For Respondent(s) Ms. Neelam, Adv.
Mr. Pavan Kumar, AOR
Mr. Samrat Krishnarao Shinde, Adv.
Mr Rahul Chitnis,Adv.
Mr.Sachin Patil, AOR.
Mr.Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(NEETU SACHDEVA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.11.26 17:13:51 IST Reason: