Supreme Court - Daily Orders
V.C&Md.City &Industrial ... vs Shishir Realty Pvt Ltd . on 26 April, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.1 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 7-8/2016 in Petition(s) for Special Leave to Appeal (C) No(s).
10101-10102/2014
(Arising out of impugned final judgment and order dated 06/12/2013
in WPC No. 702/2011 06/12/2013 in WPC No. 5245/2011 passed by the
High Court Of Bombay)
V.C&MD.CITY &INDUSTRIAL DEV.CORP.LTD&ANR Petitioner(s)
VERSUS
M/S SHISHIR REALTY PVT LTD & ORS. Respondent(s)
(for vacation of status quo and office report)
Date : 26/04/2016 These applications were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. A. S. Bhasme, Adv.
For Respondent(s)
Mr. Mahaling Pandarge, Addl.Govt. Adv.
(State of Maha- Mr. Nishant Katneshwarkar, Govt. Adv.
rashtra) Mr. Sella Kumar, Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Jasmeet Singh, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Mustafa Doctor, Adv.
Mr. Ajay Vazirani, Adv.
Mr. Shailesh Poria, Adv.
M/s. Karanjawala & Co., Adv.
Ms. Liz Mathew, Adv.
Ms. Pragya Baghel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.04.26 List this matter on 3rd May, 2016 before a Bench in which one 17:23:18 IST Reason: of us (Hon'ble Uday Umesh Lalit, J.) is not a Member.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master