Section 19(2) in Arunachal Pradesh University Act, 2012
(2)The Academic Council shall consist of the following members :-(i)The Vice-Chancellor;(ii)The Pro-Vice-Chancellor, if any(iii)The Controller of Examination;(iv)The Deans of the faculties;(v)All Heads of the Departments of the University;(vi)Where there is no department in a subject in the University, the senior teachers from the affiliated colleges, in that subject shall be nominated by the Secretary, Education Department of the Government of Arunachal Pradesh;(vii)One Professor of each Department of the University other than the Heads of Departments to be nominated by the Vice-Chancellor;(viii)All Principals of affiliated/constituent colleges;(ix)Director of Higher & Technical Education or his nominee, not below the rank of Joint Director;(x)Three persons of academic eminence to be nominated by the Chancellor from outside the University.
