Supreme Court - Daily Orders
Aparna Tankha vs Anirudha Tankha on 1 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.8 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1108/2018
APARNA TANKHA Petitioner(s)
VERSUS
ANIRUDHA TANKHA Respondent(s)
(FOR ADMISSION and IA No.93156/2018-EX-PARTE STAY and IA
No.93158/2018-EXEMPTION FROM FILING O.T.)
Date : 01-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. K.K.L. Gautam, Adv.
Ms. Arundhati Chakroborty, Adv.
For Mr. Sanjeev Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in divorce petition application no.286 of 2016 dated 12.4.2016 titled as “Anirudha Tankha Vs. Smt. Aparna Tankha”, pending in the Family Court, Kota (Rajasthan), shall remain stayed.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.01 16:57:40 IST Reason: