Supreme Court - Daily Orders
Shree Swaminarayan Temple, Junagadh ... vs Bhikhubhai Savsibhai on 26 February, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.14 COURT NO.16 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5458/2024
(Arising out of impugned final judgment and order dated 25-10-2023
in FA No. 2716/2022 passed by the High Court Of Gujarat At
Ahmedabad)
SHREE SWAMINARAYAN TEMPLE,JUNAGADH RADHARAMAN
DEV MANDIR TRUST Petitioner(s)
VERSUS
BHIKHUBHAI SAVSIBHAI & ORS. Respondent(s)
( IA No.44321/2024-CONDONATION OF DELAY IN FILING and IA
No.44324/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 26-02-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Harin P. Raval, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv.
Ms. Samridhi, Adv.
Ms. Urmi Harin Raval, Adv.
Ms. Shrestha Narayan, Adv.
Ms. Shreya Bansal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Heard the learned Senior Counsel appearing for the petitioner. We are not inclined to interfere with the impugned judgment passed by the High Court. Hence, t he Special Leave Petition is dismissed.
Pending applications, if any, shall stand disposed of.
Signature Not Verified(INDU MARWAH) Digitally signed by Indu Marwah Date: 2024.02.26 (NIDHI WASON) COURT MASTER (SH) 17:14:54 IST Reason: COURT MASTER (NSH)