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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(2)(c) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(c)any investigation, legal proceeding or remedy in respect of such penalty, forfeiture or punishment, and any such investigation, legal proceeding or remedy may be instituted, continued or enforced and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.