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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in Industrial Court Formation of Benches Rules, 2005

(1)A member sitting alone may refer any proceedings pending before him to the President with a recommendation that it be placed before a Bench of more than one Member when it involves a question of law of difficulty or importance.