Bombay High Court
The State Of Maharashtra And Ors vs Lata Vasant Rokade on 5 July, 2019
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
943-952.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
943 CIVIL APPLICATION NO.5693 OF 2019
IN FAST/9391/2019
THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
OTHERS
VERSUS
SHAHU S/O AMBRUSHI JADHAV
...
Advocate for Applicant/State : Mr. R.B. Bagul
...
WITH
944 CIVIL APPLICATION NO.5695 OF 2019
IN FAST/9394/2019
THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
OTHERS
VERSUS
LAXMAN S/O MARUTI MOTE
...
Advocate for Applicant/State : Mr. P.M. Kulkarni
...
WITH
945 CIVIL APPLICATION NO.5710 OF 2019
IN FAST/11854/2019 WITH CA/5712/2019 IN FAST/12325/2019
WITH CA/5714/2019 IN FAST/12322/2019 WITH CA/5716/2019 IN
FAST/12318/2019 WITH CA/5718/2019 IN FAST/12313/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
MADANSING BANKATSING RAJPUT
...
Advocate for Applicant/State : Mr. A.M. Phule
...
WITH
946 CIVIL APPLICATION NO.5735 OF 2019
IN FAST/11166/2019 WITH CA/5737/2019 IN FAST/11240/2019
WITH CA/5740/2019 IN FAST/11237/2019 WITH CA/5742/2019 IN
FAST/11231/2019 WITH CA/5744/2019 IN FAST/11234/2019
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943-952.doc
THE STATE OF MAHARASHTRA AND ANR
VERSUS
CHAGAN LIMBRAJ RUPNAVAR
...
Advocate for Applicant/State : Mr. S.P. Deshmukh
...
WITH
947 CIVIL APPLICATION NO.5751 OF 2019
IN FAST/11831/2019 WITH CA/5754/2019 IN FAST/12286/2019
WITH CA/5756/2019 IN FAST/12289/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
ISHWAR BAPU SHELKE
...
Advocate for Applicant/State : Mr. R.B. Bagul
...
WITH
948 CIVIL APPLICATION NO.5759 OF 2019
IN FAST/11749/2019 WITH CA/5761/2019 IN FAST/12215/2019
WITH CA/5763/2019 IN FAST/12210/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
DHANAJI RAMCHANDRA PATIL
...
Advocate for Applicant/State : Mr. P.M. Kulkarni
...
WITH
949 CIVIL APPLICATION NO.5769 OF 2019
IN FAST/9204/2019 WITH CA/5771/2019 IN FAST/9298/2019
THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
OTHERS
VERSUS
ASMODDIN S/O HANIFF MULLA
...
Advocate for Applicant/State : Mr. A.M. Phule
...
WITH
950 CIVIL APPLICATION NO.5774 OF 2019
IN FAST/11754/2019 WITH CA/5776/2019 IN FAST/12187/2019
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WITH CA/5778/2019 IN FAST/12184/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
SHRIMANT JAGNNATH SHINDE AND ORS
...
Advocate for Applicant/State : Mr. S.P. Deshmukh
...
WITH
951 CIVIL APPLICATION NO.5784 OF 2019
IN FAST/11827/2019 WITH CA/5786/2019 IN FAST/12628/2019
WITH CA/5788/2019 IN FAST/12631/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
SHAM MURLIDHAR CHOUGULE
...
Advocate for Applicant/State : Mr. R.B. Bagul
...
WITH
952 CIVIL APPLICATION NO.5812 OF 2019
IN FAST/11857/2019 WITH CA/5814/2019 IN FAST/12292/2019
WITH CA/5816/2019 IN FAST/11175/2019 WITH CA/5818/2019 IN
FAST/12299/2019 WITH CA/5820/2019 IN FAST/12295/2019
THE STATE OF MAHARASHTRA AND ORS
VERSUS
LATA VASANT ROKADE
...
Advocate for Applicant/State : Mr. P.M. Kulkarni
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 5th JULY 2019
ORDER :
. Await service. Stand over to 08-11-2019.
( Smt. Vibha Kankanwadi, J. ) Shubham/ 3 of 3 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 13/07/2019 08:41:24 :::