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Bombay High Court

The State Of Maharashtra And Ors vs Lata Vasant Rokade on 5 July, 2019

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                       943-952.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                 943 CIVIL APPLICATION NO.5693 OF 2019
                           IN FAST/9391/2019

THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
                            OTHERS
                             VERSUS
                SHAHU S/O AMBRUSHI JADHAV
                               ...
          Advocate for Applicant/State : Mr. R.B. Bagul
                               ...
                              WITH
           944 CIVIL APPLICATION NO.5695 OF 2019
                      IN FAST/9394/2019

THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
                             OTHERS
                             VERSUS
                  LAXMAN S/O MARUTI MOTE
                                ...
          Advocate for Applicant/State : Mr. P.M. Kulkarni
                                ...
                              WITH
           945 CIVIL APPLICATION NO.5710 OF 2019
 IN FAST/11854/2019 WITH CA/5712/2019 IN FAST/12325/2019
WITH CA/5714/2019 IN FAST/12322/2019 WITH CA/5716/2019 IN
  FAST/12318/2019 WITH CA/5718/2019 IN FAST/12313/2019

            THE STATE OF MAHARASHTRA AND ORS
                             VERSUS
               MADANSING BANKATSING RAJPUT
                                ...
          Advocate for Applicant/State : Mr. A.M. Phule
                                ...
                              WITH
           946 CIVIL APPLICATION NO.5735 OF 2019
 IN FAST/11166/2019 WITH CA/5737/2019 IN FAST/11240/2019
WITH CA/5740/2019 IN FAST/11237/2019 WITH CA/5742/2019 IN
  FAST/11231/2019 WITH CA/5744/2019 IN FAST/11234/2019




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           THE STATE OF MAHARASHTRA AND ANR
                            VERSUS
                CHAGAN LIMBRAJ RUPNAVAR
                               ...
        Advocate for Applicant/State : Mr. S.P. Deshmukh
                               ...
                             WITH
          947 CIVIL APPLICATION NO.5751 OF 2019
IN FAST/11831/2019 WITH CA/5754/2019 IN FAST/12286/2019
         WITH CA/5756/2019 IN FAST/12289/2019

           THE STATE OF MAHARASHTRA AND ORS
                            VERSUS
                    ISHWAR BAPU SHELKE
                               ...
          Advocate for Applicant/State : Mr. R.B. Bagul
                               ...
                             WITH
          948 CIVIL APPLICATION NO.5759 OF 2019
IN FAST/11749/2019 WITH CA/5761/2019 IN FAST/12215/2019
         WITH CA/5763/2019 IN FAST/12210/2019

           THE STATE OF MAHARASHTRA AND ORS
                            VERSUS
               DHANAJI RAMCHANDRA PATIL
                               ...
         Advocate for Applicant/State : Mr. P.M. Kulkarni
                               ...
                             WITH
          949 CIVIL APPLICATION NO.5769 OF 2019
 IN FAST/9204/2019 WITH CA/5771/2019 IN FAST/9298/2019

THE STATE OF MAHARASHTRA THR COLLECTOR OSMANABAD AND
                            OTHERS
                             VERSUS
                ASMODDIN S/O HANIFF MULLA
                               ...
          Advocate for Applicant/State : Mr. A.M. Phule
                               ...
                              WITH
           950 CIVIL APPLICATION NO.5774 OF 2019
 IN FAST/11754/2019 WITH CA/5776/2019 IN FAST/12187/2019


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                   WITH CA/5778/2019 IN FAST/12184/2019

               THE STATE OF MAHARASHTRA AND ORS
                                VERSUS
               SHRIMANT JAGNNATH SHINDE AND ORS
                                   ...
            Advocate for Applicant/State : Mr. S.P. Deshmukh
                                   ...
                                 WITH
              951 CIVIL APPLICATION NO.5784 OF 2019
    IN FAST/11827/2019 WITH CA/5786/2019 IN FAST/12628/2019
             WITH CA/5788/2019 IN FAST/12631/2019

            THE STATE OF MAHARASHTRA AND ORS
                             VERSUS
                SHAM MURLIDHAR CHOUGULE
                                ...
           Advocate for Applicant/State : Mr. R.B. Bagul
                                ...
                              WITH
           952 CIVIL APPLICATION NO.5812 OF 2019
 IN FAST/11857/2019 WITH CA/5814/2019 IN FAST/12292/2019
WITH CA/5816/2019 IN FAST/11175/2019 WITH CA/5818/2019 IN
  FAST/12299/2019 WITH CA/5820/2019 IN FAST/12295/2019

                   THE STATE OF MAHARASHTRA AND ORS
                                     VERSUS
                             LATA VASANT ROKADE
                                        ...
                 Advocate for Applicant/State : Mr. P.M. Kulkarni
                                        ...

                                   CORAM : SMT. VIBHA KANKANWADI, J.
                                   DATE : 5th JULY 2019
ORDER :

. Await service. Stand over to 08-11-2019.

( Smt. Vibha Kankanwadi, J. ) Shubham/ 3 of 3 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 13/07/2019 08:41:24 :::