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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9)(iii) in The Orissa Ayurvedic Medicine Rules, 1960

(iii)a bigger cover on which are printed, on the left corner the serial number and on the left lower corner "Name and Signature" columns and in the centre the address of the Returning Officer printed as under