Gauhati High Court
Page No.# 1/3 vs Union Of India And 2 Ors on 28 November, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010009952020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./5/2020
M/S. C.C. CONSTRUCTION AND 5 ORS.
A PARTNERSHIP FIRM, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
5006, RAMKUMAR ARCADE, 4TH FLOOR, CHATRIBARI ROAD, GUWAHATI-
781001.
2: SATYA NARAYAN CHOUDHURY
S/O. LT. CHIMNIRAM CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
3: SUSHIL KR. CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. SUBHAM GARDEN
2ND FLOOR
KALAPAHAR
GUWAHATI-781018.
4: RINKOO CHOUDHURY
W/O. SRI SUDHIR CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
5: SANJAY CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. HARI APARTMENT
2ND FLOOR
BHARALUMUKH
GUWAHATI-781001.
Page No.# 2/3
6: SUDHIR CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI
VERSUS
UNION OF INDIA AND 2 ORS.
REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
GUWAHATI-781011.
2:THE CHIEF ENGINEER/CON.
N.F. RAILWAY
MALIGAON
GUWAHATI-781011.
3:THE DY. CHIEF ENGINEER/CON-5
N.F. RAILWAY
SILCHAR-788001
Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
28.11.2022 Learned counsel for the appearing parties submit that it will be appropriate to await for the decision of the Larger Bench of the Hon'ble Supreme Court in respect of the decision rendered by the Supreme Court in Central Organisation for Railway Electrification Vs. ECI-SPIC-SMO-MCML(JV) A Joint Venture Company reported in (2020)14 SCC 712, Page No.# 3/3 which has been questioned by another coordinate bench of the Hon'ble Supreme Court.
Let this matter be listed after the decision of the Larger Bench of the Hon'ble Supreme Court.
Sd/- N. Kotiswar Singh JUDGE Comparing Assistant