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Delhi High Court - Orders

Commissioner Of Customs, Air-Cargo ... vs M/S Sans Frontiers on 4 January, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Purushaindra Kumar Kaurav

                          $~4 & 5
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CUSAA 1/2022 & CM APPLs. 6297/2022, 6298/2022
                               COMMISSIONER OF CUSTOMS, AIR-CARGO EXPORT,
                                                                                     ..... Appellant
                                                Through: Mr.Harpreet Singh, Senior Standing
                                                Counsel alongwith Mr.Arunesh Sharma,
                                                Advocates.
                                                versus
                               M/S SANS FRONTIERS                                ..... Respondent
                                                Through: Ms.Raminder Kaur, Ms.Priti Agarwal
                                                and Mr.Rajiv Jaipal, Advocates.
                          +    W.P.(C) 7962/2021 & CM APPL. 24751/2021
                               SANS FRONTIERS                                        ..... Petitioner
                                                Through: Ms.Raminder Kaur, Ms.Priti Agarwal
                                                and Mr.Rajiv Jaipal, Advocates.
                                                versus
                               THE COMMISSIONER OF CUSTOMS(EXPORTS) ..... Respondent
                                                Through: Mr.Harpreet Singh, Senior Standing
                                                Counsel alongwith Mr.Arunesh Sharma,
                                                Advocates.

                          CORAM:
                          HON'BLE MR. JUSTICE VIBHU BAKHRU
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 04.01.2023

1. List for further proceedings on 30.01.2023.

VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J JANUARY 4, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:07.01.2023 16:53:04