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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(i) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(i)"Underdeveloped land" means the open land on which city level trunk infrastructure is developed or is intended to be developed but internal infrastructure is not developed;