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Madhya Pradesh High Court

Adarsh Singh @ Rajan Singh vs The State Of Madhya Pradesh on 11 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12532 of 2023 (ADARSH SINGH @ RAJAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 11-12-2023 Appellant through his counsel.

Shri A.N. Gupta - Government Advocate for the State of M.P. Learned counsel for the State prays for and is granted ten days' time to file objection.

List thereafter.



                                 (SUJOY PAUL)                                    (BINOD KUMAR DWIVEDI)
                                    JUDGE                                                JUDGE

                           bks




Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 12/12/2023
10:45:23 AM