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Madhya Pradesh High Court

Ram Niwas Kanwar vs Union Of India on 25 July, 2025

Author: Vishal Mishra

Bench: Vishal Mishra

1 WP-18682-2011 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18682 of 2011 (RAM NIWAS KANWAR AND OTHERS Vs UNION OF INDIA AND OTHERS ) Dated : 25-07-2025 Shri Abhishek Pandey submits that he has obtained Vakalatnama on behalf of the petitioner and the same will be filed by the next week.

As prayed, list in the next week along with WP No.26392/2025.

(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 25-07-2025 18:59:46