Bombay High Court
Kiran Jayprakash Kanale And Ors vs State Bank Of India (Thr. Chief Manager, ... on 5 March, 2020
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 16 SA 149-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 149 of 2016
Kiran Jayprakash Kanale and ors .. Petitioners
Versus
State Bank of India (through
Chief Manager SBI) & Ors .. Respondents
...
Mr. R.S. Alange for the appellant.
Mr.Abhijeet Joshi for respondent nos.1 to 4.
CORAM: BHARATI DANGRE, J.
DATED : 5th MARCH 2020 P.C:-
1 At the request of learned counsel for respondent no.1 to 4, re-notify for 20th April 2020.
SMT. BHARATI DANGRE, J Tilak ::: Uploaded on - 06/03/2020 ::: Downloaded on - 07/03/2020 03:12:09 :::