Delhi High Court - Orders
Ernst And Young U.S. Llp vs Assistant Commissioner Of Income Tax on 23 February, 2024
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7578/2023
ERNST AND YOUNG U.S. LLP
..... Petitioner
Through: Mr. Kamal Sawhney, Mr.
Nikhil Agarwal, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
..... Respondent
Through: Mr. Sunil Agarwal, SSC with
Mr. Shivansh Pandya, Mr.
Utkarsh Tiwari, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 23.02.2024 The Hon'ble Division Bench has not assembled today. List again on 16.04.2024.
BY ORDER (COURT MASTER) FEBRUARY 23, 2024/neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2024 at 01:09:19