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State of Uttar Pradesh - Section

Section 15 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

15. Of the extracts prepared by the patwari in form Z.A.F. No. 4 the Supervisor Kanungo Registrar and Assistant Registrar Kanungo shall between them check 20 per cent, by comparison with the entries in the khatauni for 1356 Fasli as supplemented by the order passed by the Assistant Collector in-charge of the sub-division on From Z. A. F. No. 1 and by the Tahsildar on From Z. A. F. Nos. 2 and 3.