Madhya Pradesh High Court
M/S Texmo Pipes And Products Limited vs The Principal Commissioner Of Income ... on 4 January, 2017
ITA-127-2016
(M/S TEXMO PIPES AND PRODUCTS LIMITED Vs THE PRINCIPAL COMMISSIONER OF
INCOME TAX)
04-01-2017
Shri Mukesh Agrawal, learned counsel for the appellant. Considering the fact that the principles laid down by the Delhi High Court in the case of Burger Paints India Ltd. Vs. CIT (2006) 154 Taxman 293 based on which the matter is decided by the Income Tax Appellate Tribunal is pending consideration before Hon'ble the Supreme Court, we adjourn hearing of the matter.
List after four weeks.
(RAJENDRA MENON) (SMT. ANJULI PALO)
ACTING CHIEF JUSTICE JUDGE
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