Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 25 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2977 OF 2018
Bindu Narang ....Petitioner
V/S
Matrix Cellular (international) ....Respondent
Ms. Aanchal Aggarwal i/by M/s. Nankani Associates, Advocate for the Petitioner Mr. Kedar Dighe, Asst. Government Peader,state, Advocate for the Respondent Nos.1 to 3 CORAM : B.R. GAVAI & M. S. KARNIK, JJ DATE : 25th October, 2018 P.C. :
At the request of learned advocate for the petitioners, Stand over to 3rd December, 2018.
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