National Green Tribunal
Vipinnath A V vs Bpcl- Kochi Refinary (Pdpp -Kakkad ... on 29 July, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.10 (i) to (iii):-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No. 265 of 2017 (SZ)
With
Original Application No. 17 of 2021 (SZ)
With
Original Application No. 01 of 2022 (SZ)
IN THE MATTER OF
N.G. Soman ...Applicant(s)
Versus
Bharat Petroleum Co Ltd.,
Kochi and others.
...Respondent(s)
WITH
Vipin Nath A.V. & Sinu C. Jacob ...Applicant(s)
Versus
M/s. Bharat Petroleum
Corporation Limited and others.
...Respondents(s)
WITH
Kuzhikkad Residents Association ...Applicant(s)
Versus
The Secretary
MoEF&CC & Ors.
...Respondents(s)
Date of hearing: 29.07.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
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O.A. No.265/2017
For Applicant(s): None.
For Respondent(s): Mrs. V.K. Rema Smrithi for R3, R4.
Ms. Mokshavathy represented
Mr. E.K. Kumaresan for R5.
Mr. G.M. Syed Nurullah Sheriff for R6.
O.A. No.17/2021
For Applicant(s): None.
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R2.
Mrs. V.K. Rema Smrithi for R5.
O.A. No.01/2022
For Applicant(s): None.
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R1.
Ms. Mokshavathy represented
Mr. E.K. Kumaresan for R4 & R5.
Mrs. V.K. Rema Smrithi for R6 & R7.
ORDER
1. It is stated that the interim order of stay granted by the Hon'ble Supreme Court of India is still in force.
2. Post the matter on 05.09.2024.
Sd/-
Smt. Justice Pushpa Sathyanarayana, J.M. Sd/-
Dr. Satyagopal Korlapati, E.M. O.A. No.265/2017 (SZ) O.A. No.17/2021 (SZ) O.A. No.01/2022 (SZ) 29th July, 2024. Mn.
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