Supreme Court - Daily Orders
Jagmohan Singh Dhillon Etc.Etc. vs Satwant Singh on 1 May, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.2 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.4616-4618/2010
JAGMOHAN SINGH DHILLON ETC. ETC. Appellant(s)
VERSUS
SATWANT SINGH & ORS. Respondent(s)
(With appln.(s) for early hearing)
Date : 01-05-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
Mr. D. Mahesh Babu, AOR
For Respondent(s)
Ms. Kaveeta Wadia, AOR
Mr. Vineet Bhagat, AOR
Mr. Karan Bharihoke, Adv.
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing.
Learned counsel for the parties agreed that the matter may be listed in the week commencing 21 st May, 2018, for final hearing. Recording such concession, the interlocutory application for early hearing stands disposed of.
The Registry is directed to place the matter before Signature Not Verified the Vacation Bench in the week commencing 21st May, 2018, for Digitally signed by CHETAN KUMAR Date: 2018.05.01 final hearing.
18:09:48 IST Reason:
(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar