Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 57 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 57. Custody of papers relating to election. - The Returning Officer shall keep in safe custody the packets referred to in rule 42 and all other papers relating to the election.
