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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tripura - Subsection

Section 32(1) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(1)The deliberation of the meeting of the Village Committee shall be confined within the specified subjects except when the Executive Committee, by order direct for discussion of any other matters.