Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(2) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(2)Without prejudice to other provisions contained in this section it shall be lawful for the Government or the Board to take all necessary steps or taking possession of all properties, which have been transferred to and ested in them or it under this Act.