Patna High Court - Orders
Arun Kumar Yadav C I S F No. 034340426 vs The Union Of India And Ors on 13 December, 2021
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15939 of 2016
======================================================
Ramanand Jha C I S F No. 033550080 son of Shri Harish Chandra Jha,
resident of village Rasyari, P.S. Ghanshyampur, District Darbhanga, State
Bihar, at present posted at CISF Unit, B.T.P.S. Barauni, Dt. Begusarai.
... ... Petitioner/s
Versus
1. The Union Of India and Ors
2. Director General, Central Industrial Security Force, C.I.S.F., CGO Complex,
New Delhi- 100003, Delh
3. Senior Commandant, C.I.S.F., East Region Company Headquarters, Patna,
Bihar.
4. Assistant Commandant, C.I.S.F. Unit B.T.P.S., Barauni, District Begusarai,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15911 of 2016
======================================================
Arun Kumar Yadav C I S F No. 034340426 son of Shri Mathura Singh Yadav
resident of Bandh Kamal Tola, P.O. Kathra, P.S. Gomia, District Bokaro, State
Jharkhand, at present posted at CISF Unit, B.T.P.S. Barauni, P.S. Barauni, Dt.
Begusarai.
... ... Petitioner/s
Versus
1. The Union Of India and Ors
2. Director General, Central Industrial Security Force, C.I.S.F., CGO Complex,
New Delhi - 100003, Del
3. Senior Commandant, C.I.S.F. , East Region Company Headquarters, Patna,
Bihar.
4. Assistant Commandant, C.I.S.F. Unit B.T.P.S., Barauni, District Begusarai,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15936 of 2016
======================================================
Hemlal Kumar Yadav 034380123 son of Shri. Chetlal Prasad Yadav, resident
of Aduwadih, P.S. Jamua, District Giridih, State Jharkhand, at present posted
at CISF Unit, B.T.P.S. Barauni, P.S. Barauni, Dt. Begusarai.
... ... Petitioner/s
Versus
1. The Union Of India and Ors
2. Director General, Central Industrial Security Force, C.I.S.F., CGO Complex,
New Delhi- 100003, Delh
3. Senior Commandant, C.I.S.F., East Region Company Headquarters, Patna,
Bihar.
Patna High Court CWJC No.15939 of 2016(3) dt.13-12-2021
2/3
4. Assistant Commandant, C.I.S.F. Unit B.T.P.S., Barauni, District Begusarai,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15952 of 2016
======================================================
Pushpendra Kumar C I S F No. 034340550 son of Shri Mahesh Nandan Jha
resident of Lakhanpahari, P.O. Bandanwar, P.S.- Pathargama, District- Goda,
State Jharkhand, at present posted at CISF Unit, B.T.P.S. Barauni, P.S.-
Barauni, Dt- Begusarai.
... ... Petitioner/s
Versus
1. The Union Of India and Ors
2. Director General, Central Industrial Security Force, C.I.S.F., CGO Complex,
New Delhi- 100003, Delh
3. Senior Commandant, C.I.S.F. East Region Company Headquarters, Patna,
Bihar.
4. Assistant Commandant, C.I.S.F. Unit B.T.P.S., Barauni, District- Begusarai,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16169 of 2016
======================================================
Jay Prakash Pal Cisf No. 032310528 Son of Shri Baldeo Pal, resident of
Village Pinjroin, P.S. Sandesh, District Bhojpur, State Bihar, at present posted
at CISF UNit, B.T.P.S. Barauni, P.S. Barauni, Dt. Begusarai.
... ... Petitioner/s
Versus
1. The Union Of India and Ors
2. Director General, Central Industrial Security Force, C.I.S.F., CGO Complex,
New Delhi- 100003, Delh
3. Senior Commandant, C.I.S.F., East Region Company Headquarters, Patna,
Bihar.
4. Assistant Commandant, C.I.S.F., Unit B.T.P.S., Barauni, District- Begusarai,
Bihar.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 15939 of 2016)
For the Petitioner/s : Mr. K.M.Joseph, Advocate
For the Respondent/s : Mr. S.D Sanjay Addl. Soc. Gen.
For the U.O.I. : Mr. Kumar Priya Ranjan, CGC
(In Civil Writ Jurisdiction Case No. 15911 of 2016)
For the Petitioner/s : Mr. K.M.Joseph, Advocate
For the Respondent/s : Mr. S.D Sanjay Addl. Soc. Gen.
For the Union of India : Mr. A.K. Pandey, SGC
: Mr. R.K.Sharma, CGC
(In Civil Writ Jurisdiction Case No. 15936 of 2016)
Patna High Court CWJC No.15939 of 2016(3) dt.13-12-2021
3/3
For the Petitioner/s : Mr. K.M.Joseph, Advocate
For the Respondent/s : Mr. S.D Sanjay Addl. Soc. Gen.
For the Union of India : Mr. A.K. Pandey, SGC
: Mr. R.K.Sharma, CGC
(In Civil Writ Jurisdiction Case No. 15952 of 2016)
For the Petitioner/s : Mr.K.M.Joseph
For the Respondent/s : Mr.S.D Sanjay Addl. Soc. Gen.
For the Union of India : Mr. Kanak Verma, CGC
(In Civil Writ Jurisdiction Case No. 16169 of 2016)
For the Petitioner/s : Mr. K.M.Joseph
For the Respondent/s : Mr. S.D Sanjay Addl. Soc. Gen.
: Sri. Praveen Kumar Sinha, Sr. Advocate
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL ORDER
3 13-12-2021Heard learned counsels for the parties.
Counsel for the petitioner seeks permission to withdraw the following petitions namely C.W.J.C. No. 15939 of 2016, C.W.J.C. No. 15911 of 2016, C.W.J.C. No. 15936 of 2016, C.W.J.C. No. 15952 of 2016, C.W.J.C. No. 16169 of 2016.
Such submission is taken on record. Accordingly, the aforementioned petitions stand dismissed as withdrawn.
(P. B. Bajanthri, J) GAURAV S./-
U