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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1)(iii) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(iii)The Secretary to the Government in the Education Department dealing with Technical Education or an officer in the Education Department dealing with the Technical Education nominated by the Government;