Karnataka High Court
Jayalakshmi M K vs B M Raju on 27 March, 2012
Author: Anand Byrareddy
Bench: Anand Byrareddy
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 27" DAY OF MARCE-2042 ae BEFORE THE HON'BLE MR. JUSTICE ANAND BYR ARE pPY ; REGULAR FIRST APPEAL No. 230 OF 2010. ue BETWEEN: bo . Smt. Jayalakshmi M. K:. W/o.Shivanna, . Aged about 32 years, - Sri.Shivanna.. S/o. Ningaiah,. Both: are residing at. No 30,, . 6" Cross, 4° Main, . 'AC Block. Agrahara Dasarahalli, Bangalore, ...APPELLANTS ». (By Shri.. N.R.Balakrishna, Advocate [absent] ) wo Sri. B.M,Raju, ".S/o:Muddaiah @ Mudde Gowda, -_ Aged about 40 years, a Residing at No.30, 6.' Cross, 4" Main 'A' Block, ee 2 -
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Laat ho Agrahara Dasarahalli, Bangalore. .. . RESPONDENT.
ates jer (By Shri. Mahesh .R and Shri. Rajendra V.G., Advog This Regular First Appeal is filed uncer Section 96. OF Code of Civil Procedure, 1908, against the judg gment and.decree dated 31.8.2009 passed in O.S.No.414/2005 on the-file of the. XXXIX Additional City Civil land Sessions Judge, Bangalore, decreeing the suit for permanent injunction. :
This Appeal coming: on for Admiss sion, this day, the court delivered the following: ;
JUD GMENT .
None appears though. the, hatter Js called out both in the morning a po st- litich 'sessions. "Accordingly. the appeal is dismissed. for non-prosecution. - "ay