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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(1) in The Assam Court-Fees (Amendment) Act, 1950

(1)The words "Ten rupees" in the third column opposite Article 17 in the same Schedule to the principal Act and the bracket opposite that article in the second column in the same Schedule shall be omitted.