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Karnataka High Court

Rt Rev Dr Peter Machado, vs The Station Commandant, on 5 April, 2011

Author: A.S.Bopanna

Bench: A.S.Bopanna

ese

IN THE HIGH COURT OF KARN
Dated this the 57 day of April, 2011
PRESENT ;
THE HON'BLE MRJ-S.KHEHAR, CHIEF JU STICE cE =
AND |
THE HON'BLE MR.JUSTICE A.S.BGPAR

R.PNo.142/20110
In WP No.21852/2009(GM-RES- PH) |

BETWEEN

l. Rt. Rev. Dr. Peter Machado
Age: 55 years, Occ : 'lest
The Bishop ol Belgaum
(Catholic Community) --
Bishops House, Camp.-
Belgaum O80 Q0- 1

Bad

Rey, Joh Ww re Hiden) ; . ;
Age: 67 ¥ 8. Dec 2 Priest.

Parish Pr
St.
Belgaurh,

3, Rey Pr abhe akar Shach rack
Age: 56 vears. Occ : Priest
DS Methodist Shure} a
elgauim: ... Petitioners

(Py se i Ne Suisba re sddy & Sri Vivek S Reddy. Advs.,}

AN p:

Soca The Station Commandant

Pelgaum Cantonment
gaum 590 001

etd,

'Union of India

By its Defence Secretary

Ministry of Defence

New Dethi. ., Respondents

This Review Petition is filed under Order 47 Rule | of CPC praying for review the order dated 15.12.2010 passed in WP.No.2 1859 /2000G iM-RES-PIL}, on the file of the Hon'ble rligh Court of Karnataka, Bangalore.

be This Review Petition coming on for orders this day, Chief Justice made the following:

J.S.KHE We have taken into considerallor ae ie averme nits me ade . in the instant review petition. We are sanwobog satistied, that there is mo cause for in terference made out. . in'terms of the parameters laid down: ander | Order 47 Rule' 1 of CPC. Accordingly, the review petition is hereby dismissed. Liberty is, however, gr anted to the petitioners to seek redressal from an appropriate forum, in case. the petitioners are aggrieved with the non Wap slernenitation of 'the directions issued by this Court.
In view of the dismissal of the Instant review petition, Mise.€ sl. 7268/201 L does not survive for consideration.