Karnataka High Court
Rt Rev Dr Peter Machado, vs The Station Commandant, on 5 April, 2011
Author: A.S.Bopanna
Bench: A.S.Bopanna
ese IN THE HIGH COURT OF KARN Dated this the 57 day of April, 2011 PRESENT ; THE HON'BLE MRJ-S.KHEHAR, CHIEF JU STICE cE = AND | THE HON'BLE MR.JUSTICE A.S.BGPAR R.PNo.142/20110 In WP No.21852/2009(GM-RES- PH) | BETWEEN l. Rt. Rev. Dr. Peter Machado Age: 55 years, Occ : 'lest The Bishop ol Belgaum (Catholic Community) -- Bishops House, Camp.- Belgaum O80 Q0- 1 Bad Rey, Joh Ww re Hiden) ; . ; Age: 67 ¥ 8. Dec 2 Priest. Parish Pr St. Belgaurh, 3, Rey Pr abhe akar Shach rack Age: 56 vears. Occ : Priest DS Methodist Shure} a elgauim: ... Petitioners (Py se i Ne Suisba re sddy & Sri Vivek S Reddy. Advs.,} AN p: Soca The Station Commandant Pelgaum Cantonment gaum 590 001 etd, 'Union of India By its Defence Secretary Ministry of Defence New Dethi. ., Respondents
This Review Petition is filed under Order 47 Rule | of CPC praying for review the order dated 15.12.2010 passed in WP.No.2 1859 /2000G iM-RES-PIL}, on the file of the Hon'ble rligh Court of Karnataka, Bangalore.
be This Review Petition coming on for orders this day, Chief Justice made the following:
J.S.KHE We have taken into considerallor ae ie averme nits me ade . in the instant review petition. We are sanwobog satistied, that there is mo cause for in terference made out. . in'terms of the parameters laid down: ander | Order 47 Rule' 1 of CPC. Accordingly, the review petition is hereby dismissed. Liberty is, however, gr anted to the petitioners to seek redressal from an appropriate forum, in case. the petitioners are aggrieved with the non Wap slernenitation of 'the directions issued by this Court.
In view of the dismissal of the Instant review petition, Mise.€ sl. 7268/201 L does not survive for consideration.