Kerala High Court
Vibin.P.V vs State Of Kerala on 11 September, 2024
Author: Anil K.Narendran
Bench: Anil K.Narendran
WP(C) No.20177/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
IA 1/2024 IN WP(C) NO. 20177 OF 2024
APPPLICANTS/PETITIONERS:
1. VIBIN.P.V. AGED 34 YEARS S/O.RAVEENDRAN THUDUPPINIYAMGATTU HOUSE
KOKKUR.P.O., MALAPPURAM, PIN - 679591
2. SUBRAMANIAN AGED 66 YEARS S/O.KUNJUNNI MULLAKKAL HOUSE, KOKKUR.P.O.,
MALAPPURAM, PIN - 679591
RESPONDENTS/RESPONDENTS/ADDITIONAL 11 SOUGHT TO BE IMPLEADED
1. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT REVENUE
DEPARTMENT(DEVASWOM) SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2. DISTRICT COLLECTOR CONFERENCE HALL, COLLECTRATE ROAD, UP HILL,
MALAPPURAM , PIN - 676591
3. MALABAR DEVASWOM BOARD REPRESENTED BY ITS SECRETARY HOUSEFED
COMPLEX, ERANHIPPALAM, KOZHIKODE, KERALA, PIN - 673006
4. KOKKUR SREE MAHAVISHNU KSHETHRA SAMRAKSHANA SAMITHI KOKKUR SREE
MAHAVISHNU KSHETHRA SAMRAKSHANA SAMITHI REGISTER NO.1220/87,
KOKKUR.P.O., MALAPPURAM REPRESENTED BY ITS SECRETARY MOHANAN, PIN -
679591
5. VIJAYAN S/O KRISHNAN PAAKKATH KALLUVALAPPIL HOUSE KOKKUR.P.O.,
MALAPPURAM , PIN - 679591
6. KAVITHA VIJAYAN PAAKKATH KALLUVALAPPIL HOUSE, KOKKUR.P.O.,
MALAPPURAM , PIN - 679591
7. ABDU S/O AALI MUHAMMAD, AZHIKULANGARA HOUSE KOKKUR.P.O., MALAPPURAM
, PIN - 679591
8. ASHRAF S/O ABDUL HAJI MANAMKANDATH HOUSE KOKKUR P.O MALAPPURAM, PIN
- 679591
9. SHAMSUDDHIN ILLATHVALAPPIL HOUSE KOKKUR.P.O., MALAPPURAM , PIN -
679591
10. KUNJAVARAN S/O MOIDU PUTHANPURAKKAL HOUSE KOKKUR.P.O., MALAPPURAM ,
PIN - 679591
11. SREEDEVI ANTHARJANAM P.N. PALLIPATTU MANA , CHAZHIYATTIRI P.O.,
PALAKKAD-679535. ( SOUGHT TO BE IMPLEADED )
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to implead Additional
respondents 11 in this writ petition.
This application coming on for admission upon perusing the
application and the affidavit filed in support thereof, and upon hearing
the arguments of R.KRISHNA RAJ K/975/1989, R.PRATHEESH ARANMULA K/97/20133
E.S.SONI K/304/2014, SREEJASREERAJA V. (K/94/2024) for the petitioners
in IA / W.P.(C) and of STANDING COUNSEL FOR R3 IN IA/W.P.(C), court
WP(C) No.20177/2024 2/2
passed the following.
ORDER
The learned Standing Counsel for Malabar Devaswom Board seeks a short adjournment to get instruction as to whether 11th respondent sought to be impleaded is the hereditary Trustee of the temple.
Sd/- ANIL K.NARENDRAN JUDGE Sd/- P.G. AJITHKUMAR JUDGE 11-09-2024 /True Copy/ Assistant Registrar