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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3)(c) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

(c)administer an oath to the person challenged and any other person offering to give evidence.