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Supreme Court - Daily Orders

R.C. Sabharwal vs Cbi on 19 April, 2021

Bench: Indira Banerjee, Krishna Murari

     ITEM NO.14                      Court 13 (Video Conferencing)                     SECTION II-C

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                            No(s).      2685/2021

     (Arising out of impugned final judgment and order dated 01-12-2020
     in WPCRL No. 339/2010 passed by the High Court Of Delhi At New
     Delhi)

     R.C. SABHARWAL                                                                  Petitioner(s)

                                                           VERSUS

     CBI                                                                             Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 19-04-2021 This petition was called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE KRISHNA MURARI


     For Petitioner(s)                      Mr. Mukul Rohatgi, Sr. Adv.
                                            Mr. Viresh B. Saharya, AOR
                                            Mr. Akshat Agarwal, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable by 08-07-2021.

Dasti notice, in addition, is permitted.

Let the Special Leave Petition be listed for final disposal on 08-07-2021. Counter affidavit and rejoinder, if any, be filed in the meanwhile.

Considering that the Income Tax Appellate Tribunal (ITAT) gave a finding in favour of the petitioner in respect of additions to the income of the petitioner on the basis of information furnished by the CBI, there shall be a stay of further proceedings Signature Not Verified in Crime No. RC-74(A)/95-DLI, until further orders of this Court.

Digitally signed by NEETU KHAJURIA Date: 2021.04.22 11:08:18 IST Reason:
     (MANISH ISSRANI)                                                          (MATHEW ABRAHAM)
     COURT MASTER (SH)                                                        COURT MASTER (NSH)