Calcutta High Court (Appellete Side)
Dr. Partha Jyoti Mandal vs The State Of West Bengal And Others on 18 August, 2021
August 18, 2021
AD 02
Court No.1
SG/S. Biswas
WPA (P) 115 of 2021
Dr. Partha Jyoti Mandal
vs.
The State of West Bengal and others
(Through Video Conference)
Mr. Somnath Mukherjee,
Ms. Papiya Shaw,
Mr. Mainak Naskar, Advocates
... for the petitioner
(present in Court)
Mr. Jahar Lal De,
Mr. Shamim-ul-Bari, Advocates
... for the State
(present in Court)
Mr. Aniruddha Chatterjee,
Mr. Pijush Biswas,
Mr. Chiranjib Sinha,
Mr. Asif Sohail Tarafdar, Advocates
... for the respondent No.8
(through virtual mode) Mr. Partha Pratim Roy, Mr. Siddhartha Banerjee, Mr. Abhishek Baran Das, Advocates ... for the respondent No.8 (present in Court) Learned counsel for the respondents seeks time to file affidavit-in-opposition.
Let the same be filed upto August 31, 2021.
Affidavit-in-reply, if any, may be filed by the petitioner upto September 6, 2021.
Adjourned to September 9, 2021.
[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.]