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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(iii) in The Punjab Town Improvement Trust Gratuity Rules, 1971

(iii)"Consolidated Wages" means basic pay as defined in rule 2.44 (a) the Punjab Civil Services Rule Volume I, Part I and includes special pay the Dearness pay but does not include Travelling allowances. Conveyance allowance or other such allowances;