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[Cites 0, Cited by 0] [Section 21] [Entire Act]

British India - Subsection

Section 21(1) in The Northern India Canal And Drainage Act, 1873

(1)that he has endeavoured unsuccessfully to acquire, from the owners of the land through which he desires such water- course to pass, a right to occupy so much of the land as will be needed for such water- course;