[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 21 in The U.P. Finance and Accounts Service Rules, 1992
21. Supertime Scale.
- Selection to the Supertime Scale shall be made on the recommendation of a Selection Committee on the basis of merit from amongst substantively appointed officers of the Higher Scale. The Selection Committee shall be constituted as under :| (i) | the Chief Secretary to the Government. | Chairman. |
| (ii) | the Principal Secretary or the Secretary, as the case may be, to the Government in Finance Department. | Member. |
| (iii) | the Secretary to the Government in Personnel Department. | Member : |