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State of Uttar Pradesh - Section

Section 21 in The U.P. Finance and Accounts Service Rules, 1992

21. Supertime Scale.

- Selection to the Supertime Scale shall be made on the recommendation of a Selection Committee on the basis of merit from amongst substantively appointed officers of the Higher Scale. The Selection Committee shall be constituted as under :
(i) the Chief Secretary to the Government. Chairman.
(ii) the Principal Secretary or the Secretary, as the case may be, to the Government in Finance Department. Member.
(iii) the Secretary to the Government in Personnel Department. Member :