Supreme Court - Daily Orders
State Of Odisha vs Rajendra Kumar Sahu . on 12 November, 2014
ITEM NO.36 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 20400/2013
STATE OF ODISHA & ORS. Petitioner(s)
VERSUS
RAJENDRA KUMAR SAHU & ORS. Respondent(s)
(with office report)
Date : 12/11/2014 This petition was called on for hearing today.
For Petitioner(s)
Ms. Apurva Upmanyu, Adv.
Mrs. Kirti Renu Mishra,Adv.
For Respondent(s)
Mr. J.P. Mishra, Adv.
Mr. Shankar Divate,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service report is awaited in respect of respondent No.2. Counter affidavit has been filed on behalf of respondent No.1.
Service is complete on respondent Nos.3 and 4 but no one has put in appearance.
List again on 11.12.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.15 10:59:07 IST Reason: