Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(3) in The Khadi And Village Industries Commission Rules, 1957 (3)[ The Board shall meet atleast twice in a year] [Inserted by G.S.R. 820(E), dated 7th September, 1989]