Delhi High Court - Orders
All India Drdo Labs Schools Staff ... vs Union Of India And Ors on 19 May, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3971/2022 & CM APPLs. 11830-11831/2022
ALL INDIA DRDO LABS SCHOOLS STAFF ASSOCIATION
..... Petitioner
Through: Mr. Venkita Subramoniam TR and
Mr. Rahat Bansal, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.05.2022
1. There is a Full Court Reference today at 02:45 PM.
2. Due to paucity of time, it is not possible to hear the matter today.
3. Re-notify on 07th September, 2022.
SANJEEV NARULA, J MAY 19, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:19.05.2022 19:02:57