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Delhi High Court - Orders

All India Drdo Labs Schools Staff ... vs Union Of India And Ors on 19 May, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~14
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3971/2022 & CM APPLs. 11830-11831/2022
                                 ALL INDIA DRDO LABS SCHOOLS STAFF ASSOCIATION
                                                                               ..... Petitioner
                                              Through: Mr. Venkita Subramoniam TR and
                                                        Mr. Rahat Bansal, Advocates.

                                                     versus

                                 UNION OF INDIA AND ORS                                  ..... Respondents
                                                     Through:     None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                              ORDER

% 19.05.2022

1. There is a Full Court Reference today at 02:45 PM.

2. Due to paucity of time, it is not possible to hear the matter today.

3. Re-notify on 07th September, 2022.

SANJEEV NARULA, J MAY 19, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:19.05.2022 19:02:57