Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2) in East Kolkata Wetlands (Conservation and Management) Rules, 2006 (2)A copy of the order referred to in sub-rule (1), granting the change or otherwise, shall be forwarded by the Collector to the Authority for necessary action.
