Karnataka High Court
Sri S Balakrishna Nayak vs S Amit Nayak on 27 September, 2024
Author: R Devdas
Bench: R Devdas
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NC: 2024:KHC:40318
WP No. 13170 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 27TH DAY OF SEPTEMBER, 2024
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 13170 OF 2023 (GM-CPC)
BETWEEN:
SRI S BALAKRISHNA NAYAK
AGED ABOUT 64 YEARS
S/O LATE DAYANANDA NAYAK
NO.2-130, MAIN ROAD
KALLIANPUR 576 114
...PETITIONER
(BY SRI. SACHIN B S., ADVOCATE)
AND:
1. S AMIT NAYAK
AGED ABOUT 39 YEARS
S/O LATE S JYOTHINDRANATH NAYAK
Digitally signed
by JUANITA NO.54A, 1ST BLOCK
THEJESWINI 10TH CROSS, RAJAJINAGAR
Location: HIGH BENGALURU 560 010
COURT OF
KARNATAKA NOW RESIDING AT B5
AHILYA DEVI HOUSING SOCIETY
BANER ROAD BANER PUNE
MAHARASTRA 411 045
2. MEENAKSHI J NAYAK
AGED ABOUT 63 YEARS
W/O LATE S JYOTHINDRANATH NAYAK
NO.54 A, 1ST BLOCK
10TH CROSS RAJAJINAGAR
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WP No. 13170 of 2023
BENGALURU 560 010
3. AKHILA NAYAK
AGED ABOUT 41 YEARS
D/O LATE S JYOTHINDRANATH NAYAK
NO.54A, 1ST BLOCK
10TH CROSS RAJAJINAGAR
BENGALURU 560 010
SRI.S.GOPALAKRISHNA NAYAK
(SINCE DECEASED)
BY LEGAL REPRESENTATIVES
4. MEERA G NAYAK
W/O LATE S GOPALAKRISHNA NAYAK
AGED ABOUT 89 YEARS
162, BRINDAVAN 1ST STAGE
BTM LAYOUT AICOBOO NAGAR
BENGALURU 56 0068
5. S VASUDEV NAYAK
S/O LATE S GOPALAKRISHNA NAYAK
AGED ABOUT 54 YEARS
162, BRINDAVAN 1ST STAGE
BTM LAYOUT AICOBOO NAGAR
BENGALURU 56 0068
6. SHEELA V ISLU
D/O LATE S GOPALAKRISHNA NAYAK
A 504, KALPARRIKSH GARDEN
BUILDING NO.2 MAHAVEER
NAGAR KANDIVLI WEST MUMBAI 460 067
7. MEERA V NAYAK
AGED ABOUT 93 YEARS
S/O LATE VISHWANATH NAYAK
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WP No. 13170 of 2023
1302, SACH SOCIETY
SUBASH NAGAR CHENDANI
KOLIWADA, M B ROAD THANE E
MUMBAI 400 603
8. S RAVINDRANATH NAYAK
AGED ABOUT 73 YEARS
S/O S RAMANATH NAYAK
NO.54A 1ST BLOCK
10TH CROSS RAJAJINAGAR
BENGALURU 560 010
9. S RAJARAM NAYAK
AGED ABOUT 79 YEARS
S/O LATE S SADANANDA NAYAK
NO.557 6TH MAIN 7TH CROSS
TATA NAGAR LAYOUT
BENGALURU 560 092
10. S RADHAKRISHNA NAYAK
AGED ABOUT 74 YEARS
S/O LATE S SADANANDA NAYAK
NO.10, SKYLINE APARTMENTS
2ND BLOCK CHANDRA LAYOUT
NAGARBHAVI
BENGALURU 560 072
11. S NARASIMHA NAYAKA
AGED ABOUT 73 YEARS
S/O LATE S SADANANDA NAYAK
NO.5, SREYAS NILAYA
5TH CROSS ISEC ROAD
NAGARBHAVI VILLAGE
BENGALURU 560 072
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WP No. 13170 of 2023
VATSALA AVADHANI
(SINCE DECEASED)
BY LEGAL REPRESENTATIVES,
12. VIJAY R AVADHANI
S/O LATE VATSALA AVADHANI
AGED ABOUT 44 YEARS
PANCHASHEELA GOPALAPURA
2NDR CROSS SANTHEKATTE
KALLIANPUR 576 105
13. VIDYA Y BHAT
AGED ABOUT 62 YEARS
D/O LATE S SADANANDA NAYAK
VINOO PRODUCTS MARUTHI VEETHIKA
UDUPI 576 101
14. GEETHA @ ASHA PAI
AGED ABOUT 59 YEARS
D/O LATE S SADANANDA NAYAK
2-131, SAGRI HOUSE
KALLIANPUR 576 114
15. VIDYA ANAND NAYAK
AGED ABOUT 59 YEARS
D/O S VISHWANATH NAYAK
B/701 KRISHNA RESIDENCY
NEAR DALMIA COLELGE
B/H SUNDER NAGAR MALAD(W)
MUMBAI 400 064
16. S VITTALDAS NAYAK
AGED ABOUT 58 YEARS
D/O S VISHWANATH NAYAK
B/701 KRISHNA RESIDENCY
NEAR DALMIA COLLEGE
-5-
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WP No. 13170 of 2023
B/H SUNDER NAGAR MALAD(W)
MUMBAI 400 064
17. S LAKSHMIKANT NAYAK
AGED ABOUT 56 YEARS
D/O S VISHWANATH NAYAK
1302 SACH SOCIETY SUBHASAH NAGAR
CHENDANI IKOLIWADA
M B ROAD, THANE E
MUMBAI 400 603
18. SREEDEVI NAYAK
AGED ABOUT 73 YEARS
W/O LATE APPI MALLAYA
304 C WING ARPITA CO-OP SOCIETY
RAJARAM TAWDE ROAD DAHISAR
W MUMBAI 400 068
19. MOHINI @ NAMRATA BHAT
AGED ABOUT 61 YEARS
W/O NARASIMHA BHAT SADANANDA
LAXMINARAYANA TEMPLE HEJAMADY
UDUPI TALUK 574 103
20. CHANDRAKALA @ ASWINI NAYAK
AGED ABOUT 59 YEARS
W/O DR ARAVIND NAYAK
AMMNJE ASWINI CLINIC 1ST FLOOR
ANANTHA TOWER OPP DIST
COURTS COMPLEX UDUPI 576 101
21. JYOTHI S SHENOY
AGED ABOUT 49 YEARS
D/O LATE GULABI
MARAVANTHE KUNDAPUR
TALUK 576 261
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22. K PRAKASH BHANDARKAR
AGED ABOUT 53 YEARS
S/O LATE GULABI SHENOY `COMPUND
GUDDENGADI UDYAVARA
UDUPI 574 118
23. B SURESH MALLAYA
AGED ABOUT 55 YEARS
S/OP LATE APPI MALLYA
304 C WIND C WIND
ARPITA CO OP SOCIETY
RAJARAM TAWDE ROAD DAHISAR W
MUMBAI 400 068
24. S NARAYAN NAYAK
AGED ABOUT 69 YEARS
S/O LATE S DAYANANDA NAYAK
NEAR LVT AMBAGILU
UDUPI 576 102
25. S RAMDAS NAYAK
AGED ABOUT 71 YEARS
S/O LATE S DAYANANDA NAYAK
L NO.204 KAMALDEEP RESIDENCY
AB SHETTY COMPOUND
OLD KENT ROAD
PANDESHWARA
MANGALORE575 001
26. MAMATHA PAI
AGED ABOUT 68 YEARS
W/O K V PAI
WEST COAST PAPER MILLAS
DANDELI NK 581325
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27. DINESH BHANDARKAR
AGED ABOUT 57 YEARS
S/O LATE GULABI
SHENOY COMPOUND
GUDDENGADI UDYAVARA
UDUPI TALU 574 118
28. CHANDRAKANTH NAYAK
AGED ABOUT 69 YEARS
S/O LATE RANGAPPA NAYAK
504 SAI RADHA PARADISE
L B SHASTRY ROAD
UDUPI 576 101
29. NAMDEV NAYAK
AGED ABOUT 66 YEARS
S/O LATE RANGAPPA NAYAK
VIGNESH PUTHUKKUDU PARAMBU
CIVIL STATION CALICUT 673 020
30. VISHWANATH NAYAK
AGED ABOUT 64 YEARS
S/O LATE RANGAPPA NAYAK
MANAGER CANARA BANK
SPENCER JUNCTION
CANTONMENT BRANCH TRIVANDRUM
KERALA 695 036
31. CHITTARANJAN NAYAK
AGED ABOUT 59 YEARS
S/O LATE RANGAPPA NAYAK
4/1369, GOSRI CHAITANYA
SHASHTI PARAMBU
COCHIN-682002.
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WP No. 13170 of 2023
32. PRAKASH NAYAK
AGED ABOUT 61 YEARS
S/O LATE RANGAPPA NAYAK
SYNDICATE BANK SOUTH CHERLAI
COCHIN 682 002
33. JAYASHEELA KINI
AGED ABOUT 62 YEARS
D/O LATE RANGAPPA NAYAK
4/1369 GOSN CHAITANYA
SHASHTI PARAMBU
COCHIN 682 002
34. MOHANDAS NAYAK
AGED ABOUT 75 YEARS
S/O LATE SADANANDA NAYAK
2431, SAGAR HOUSE
KALLIANPUR 576 114
...RESPONDENTS
(R1 TO R6, R8, R9, R12, R13, R14, R18, R20, R22 TO R25,
R27, R32 TO R34 SERVED & UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDER DTD 22.02.2023 ON IA NO. 12 IN OS NO.
109 /2019 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AND CJM UDUPI AS PER THE ANNX-A CONSEQUENTLY
ALLOW THE IA NO. 12 AS PRAYED FOR AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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NC: 2024:KHC:40318
WP No. 13170 of 2023
CORAM: HON'BLE MR JUSTICE R DEVDAS
ORAL ORDER
Learned Counsel for the petitioner submits that the original suit from out of which the present writ petition arises viz., O.S.No.109/2019 was settled before the Lok Adalath on 16.03.2024 and therefore, the prayer made in the petition has become infructuous.
2. The submission of the learned Counsel for the petitioner is placed on record.
3. Consequently, the writ petition stands disposed of for the reasons stated above.
Sd/-
(R DEVDAS) JUDGE JT/-
CT: JL