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Karnataka High Court

Sri S Balakrishna Nayak vs S Amit Nayak on 27 September, 2024

Author: R Devdas

Bench: R Devdas

                                              -1-
                                                           NC: 2024:KHC:40318
                                                      WP No. 13170 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 27TH DAY OF SEPTEMBER, 2024

                                           BEFORE
                             THE HON'BLE MR JUSTICE R DEVDAS
                        WRIT PETITION NO. 13170 OF 2023 (GM-CPC)

                   BETWEEN:

                   SRI S BALAKRISHNA NAYAK
                   AGED ABOUT 64 YEARS
                   S/O LATE DAYANANDA NAYAK
                   NO.2-130, MAIN ROAD
                   KALLIANPUR 576 114
                                                                ...PETITIONER
                   (BY SRI. SACHIN B S., ADVOCATE)

                   AND:

                   1.    S AMIT NAYAK
                         AGED ABOUT 39 YEARS
                         S/O LATE S JYOTHINDRANATH NAYAK
Digitally signed
by JUANITA               NO.54A, 1ST BLOCK
THEJESWINI               10TH CROSS, RAJAJINAGAR
Location: HIGH           BENGALURU 560 010
COURT OF
KARNATAKA                NOW RESIDING AT B5
                         AHILYA DEVI HOUSING SOCIETY
                         BANER ROAD BANER PUNE
                         MAHARASTRA 411 045

                   2.    MEENAKSHI J NAYAK
                         AGED ABOUT 63 YEARS
                         W/O LATE S JYOTHINDRANATH NAYAK
                         NO.54 A, 1ST BLOCK
                         10TH CROSS RAJAJINAGAR
                          -2-
                                       NC: 2024:KHC:40318
                                 WP No. 13170 of 2023




     BENGALURU 560 010

3.   AKHILA NAYAK
     AGED ABOUT 41 YEARS
     D/O LATE S JYOTHINDRANATH NAYAK
     NO.54A, 1ST BLOCK
     10TH CROSS RAJAJINAGAR
     BENGALURU 560 010

     SRI.S.GOPALAKRISHNA NAYAK
     (SINCE DECEASED)
     BY LEGAL REPRESENTATIVES

4.   MEERA G NAYAK
     W/O LATE S GOPALAKRISHNA NAYAK
     AGED ABOUT 89 YEARS
     162, BRINDAVAN 1ST STAGE
     BTM LAYOUT AICOBOO NAGAR
     BENGALURU 56 0068

5.   S VASUDEV NAYAK
     S/O LATE S GOPALAKRISHNA NAYAK
     AGED ABOUT 54 YEARS
     162, BRINDAVAN 1ST STAGE
     BTM LAYOUT AICOBOO NAGAR
     BENGALURU 56 0068

6.   SHEELA V ISLU
     D/O LATE S GOPALAKRISHNA NAYAK
     A 504, KALPARRIKSH GARDEN
     BUILDING NO.2 MAHAVEER
     NAGAR KANDIVLI WEST MUMBAI 460 067

7.   MEERA V NAYAK
     AGED ABOUT 93 YEARS
     S/O LATE VISHWANATH NAYAK
                          -3-
                                    NC: 2024:KHC:40318
                                  WP No. 13170 of 2023




     1302, SACH SOCIETY
     SUBASH NAGAR CHENDANI
     KOLIWADA, M B ROAD THANE E
     MUMBAI 400 603

8.   S RAVINDRANATH NAYAK
     AGED ABOUT 73 YEARS
     S/O S RAMANATH NAYAK
     NO.54A 1ST BLOCK
     10TH CROSS RAJAJINAGAR
     BENGALURU 560 010

9.   S RAJARAM NAYAK
     AGED ABOUT 79 YEARS
     S/O LATE S SADANANDA NAYAK
     NO.557 6TH MAIN 7TH CROSS
     TATA NAGAR LAYOUT
     BENGALURU 560 092

10. S RADHAKRISHNA NAYAK
    AGED ABOUT 74 YEARS
    S/O LATE S SADANANDA NAYAK
    NO.10, SKYLINE APARTMENTS
    2ND BLOCK CHANDRA LAYOUT
    NAGARBHAVI
    BENGALURU 560 072


11. S NARASIMHA NAYAKA
    AGED ABOUT 73 YEARS
    S/O LATE S SADANANDA NAYAK
    NO.5, SREYAS NILAYA
    5TH CROSS ISEC ROAD
    NAGARBHAVI VILLAGE
    BENGALURU 560 072
                          -4-
                                   NC: 2024:KHC:40318
                                 WP No. 13170 of 2023




    VATSALA AVADHANI
    (SINCE DECEASED)
    BY LEGAL REPRESENTATIVES,

12. VIJAY R AVADHANI
    S/O LATE VATSALA AVADHANI
    AGED ABOUT 44 YEARS
    PANCHASHEELA GOPALAPURA
    2NDR CROSS SANTHEKATTE
    KALLIANPUR 576 105

13. VIDYA Y BHAT
    AGED ABOUT 62 YEARS
    D/O LATE S SADANANDA NAYAK
    VINOO PRODUCTS MARUTHI VEETHIKA
    UDUPI 576 101

14. GEETHA @ ASHA PAI
    AGED ABOUT 59 YEARS
    D/O LATE S SADANANDA NAYAK
    2-131, SAGRI HOUSE
    KALLIANPUR 576 114

15. VIDYA ANAND NAYAK
    AGED ABOUT 59 YEARS
    D/O S VISHWANATH NAYAK
    B/701 KRISHNA RESIDENCY
    NEAR DALMIA COLELGE
    B/H SUNDER NAGAR MALAD(W)
    MUMBAI 400 064

16. S VITTALDAS NAYAK
    AGED ABOUT 58 YEARS
    D/O S VISHWANATH NAYAK
    B/701 KRISHNA RESIDENCY
    NEAR DALMIA COLLEGE
                          -5-
                                      NC: 2024:KHC:40318
                                 WP No. 13170 of 2023




    B/H SUNDER NAGAR MALAD(W)
    MUMBAI 400 064

17. S LAKSHMIKANT NAYAK
    AGED ABOUT 56 YEARS
    D/O S VISHWANATH NAYAK
    1302 SACH SOCIETY SUBHASAH NAGAR
    CHENDANI IKOLIWADA
    M B ROAD, THANE E
    MUMBAI 400 603

18. SREEDEVI NAYAK
    AGED ABOUT 73 YEARS
    W/O LATE APPI MALLAYA
    304 C WING ARPITA CO-OP SOCIETY
    RAJARAM TAWDE ROAD DAHISAR
    W MUMBAI 400 068

19. MOHINI @ NAMRATA BHAT
    AGED ABOUT 61 YEARS
    W/O NARASIMHA BHAT SADANANDA
    LAXMINARAYANA TEMPLE HEJAMADY
    UDUPI TALUK 574 103

20. CHANDRAKALA @ ASWINI NAYAK
    AGED ABOUT 59 YEARS
    W/O DR ARAVIND NAYAK
    AMMNJE ASWINI CLINIC 1ST FLOOR
    ANANTHA TOWER OPP DIST
    COURTS COMPLEX UDUPI 576 101

21. JYOTHI S SHENOY
    AGED ABOUT 49 YEARS
    D/O LATE GULABI
    MARAVANTHE KUNDAPUR
    TALUK 576 261
                         -6-
                                      NC: 2024:KHC:40318
                                   WP No. 13170 of 2023




22. K PRAKASH BHANDARKAR
    AGED ABOUT 53 YEARS
    S/O LATE GULABI SHENOY `COMPUND
    GUDDENGADI UDYAVARA
    UDUPI 574 118

23. B SURESH MALLAYA
    AGED ABOUT 55 YEARS
    S/OP LATE APPI MALLYA
    304 C WIND C WIND
    ARPITA CO OP SOCIETY
    RAJARAM TAWDE ROAD DAHISAR W
    MUMBAI 400 068

24. S NARAYAN NAYAK
    AGED ABOUT 69 YEARS
    S/O LATE S DAYANANDA NAYAK
    NEAR LVT AMBAGILU
    UDUPI 576 102

25. S RAMDAS NAYAK
    AGED ABOUT 71 YEARS
    S/O LATE S DAYANANDA NAYAK
    L NO.204 KAMALDEEP RESIDENCY
    AB SHETTY COMPOUND
    OLD KENT ROAD
    PANDESHWARA
    MANGALORE575 001

26. MAMATHA PAI
    AGED ABOUT 68 YEARS
    W/O K V PAI
    WEST COAST PAPER MILLAS
    DANDELI NK 581325
                          -7-
                                      NC: 2024:KHC:40318
                                    WP No. 13170 of 2023




27. DINESH BHANDARKAR
    AGED ABOUT 57 YEARS
    S/O LATE GULABI
    SHENOY COMPOUND
    GUDDENGADI UDYAVARA
    UDUPI TALU 574 118

28. CHANDRAKANTH NAYAK
    AGED ABOUT 69 YEARS
    S/O LATE RANGAPPA NAYAK
    504 SAI RADHA PARADISE
    L B SHASTRY ROAD
    UDUPI 576 101

29. NAMDEV NAYAK
    AGED ABOUT 66 YEARS
    S/O LATE RANGAPPA NAYAK
    VIGNESH PUTHUKKUDU PARAMBU
    CIVIL STATION CALICUT 673 020

30. VISHWANATH NAYAK
    AGED ABOUT 64 YEARS
    S/O LATE RANGAPPA NAYAK
    MANAGER CANARA BANK
    SPENCER JUNCTION
    CANTONMENT BRANCH TRIVANDRUM
    KERALA 695 036

31. CHITTARANJAN NAYAK
    AGED ABOUT 59 YEARS
    S/O LATE RANGAPPA NAYAK
    4/1369, GOSRI CHAITANYA
    SHASHTI PARAMBU
    COCHIN-682002.
                             -8-
                                         NC: 2024:KHC:40318
                                     WP No. 13170 of 2023




32. PRAKASH NAYAK
    AGED ABOUT 61 YEARS
    S/O LATE RANGAPPA NAYAK
    SYNDICATE BANK SOUTH CHERLAI
    COCHIN 682 002

33. JAYASHEELA KINI
    AGED ABOUT 62 YEARS
    D/O LATE RANGAPPA NAYAK
    4/1369 GOSN CHAITANYA
    SHASHTI PARAMBU
    COCHIN 682 002

34. MOHANDAS NAYAK
    AGED ABOUT 75 YEARS
    S/O LATE SADANANDA NAYAK
    2431, SAGAR HOUSE
    KALLIANPUR 576 114
                                            ...RESPONDENTS
(R1 TO R6, R8, R9, R12, R13, R14, R18, R20, R22 TO R25,
     R27, R32 TO R34 SERVED & UNREPRESENTED)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF

THE CONSTITUTION OF INDIA PRAYING TO QUASH THE

IMPUGNED ORDER DTD 22.02.2023 ON IA NO. 12 IN OS NO.

109 /2019 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL

JUDGE AND CJM UDUPI AS PER THE ANNX-A CONSEQUENTLY

ALLOW THE IA NO. 12 AS PRAYED FOR AND ETC.


     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:
                              -9-
                                         NC: 2024:KHC:40318
                                       WP No. 13170 of 2023




CORAM: HON'BLE MR JUSTICE R DEVDAS


                       ORAL ORDER

Learned Counsel for the petitioner submits that the original suit from out of which the present writ petition arises viz., O.S.No.109/2019 was settled before the Lok Adalath on 16.03.2024 and therefore, the prayer made in the petition has become infructuous.

2. The submission of the learned Counsel for the petitioner is placed on record.

3. Consequently, the writ petition stands disposed of for the reasons stated above.

Sd/-

(R DEVDAS) JUDGE JT/-

CT: JL