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State of Karnataka - Section

Section 5 in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

5. Transportation of dead cattle.-

In case of transportation of death cattle in transit the Owner can obtain the post-motern report or death certificate from the local Jurisdictional the Veterinaty officerBy order and in the name of theGovernor of Karnataka(B.N. Praveen)Under Secretary to Government,Animal Husbandry and Fisheries Department(Animal Husbandry-B)