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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 63 in Cantonments Act, 1924

63. [ Imposition of tax.- [sub. by Act 24 of 1936, s.24, for the original section.]

The [Central Government] may authorise the Board to impose the tax either in the original form or, if any objection has been submitted, in that form or any such modified form as it thinks fit.]