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State of Bihar - Section

Section 10 in Bihar Electricity Regulatory Commission (Budget) Rules, 2012

10. Rules to be laid before Legislature.

- These Rules shall be laid, as soon as may be after it is made, before the Houses of the Legislature while it is in session for a total period of fourteen days. This period may be comprised in one session, or in two or more successive sessions. If, before the expiry of the session immediately following the session or the successive session aforesaid, the Houses agree in making any modifications in the Rules or the Houses agree that it should be passed as it is or the Houses agree that these Rules should not be made, these Rules shall, thereafter have effect only in such modified form or be deemed to be passed as it is by the Houses or be of no effect.Appendix(See Rule 5)Bihar Electricity Regulatory CommissionList of Primary Units of Receipt and Expenditure HeadsOrganization :- Bihar Electricity Regulatory CommissionAdministrative Department :- Energy DepartmentMajor Head :- 2801 (Exp.)/0801(Receipt) Electricity Major Sub Head: 80 GeneralMinor Head : 800 other Receipts/Charges Sub Head: 0001-Bihar Electricity Regulatory CommissionBill Code : N2801808000001 Demand No. : 10
Sl No. Subject Code Units (Subject details)
1.   Receipt Heads
  3101 grant in aid I. Grants-in-aid from State Government
    II. Receipts of the Commission
  0070 (a) License Fee
  0070 (b) Fines
  0070 (c) Application fee
  0049 (d) Interest on deposit
  0070 (e) Arbitration Fee
  0070 (f) Other receipt
2.   Expenditure Heads
    I. Employees Cost
  0101 (a) Pay/ Leave salary/
  0102 (b) Special Pay
  0103 (c) Subsistence allowance/ Dearness Allowance
  0104 (d) House Rent Allowance
  0105 (e) Transport Allowance
  0106 (f) Medical Allowance
  0107 (g) Sumptuary Allowance
  0107 (h) Domestic Help Allowance
  0107 (i) Other Allowances
  0107 (j) Honorarium
  0107 (k) Bonus
  3201 (l) Pension contribution
  3201 (m) Leave salary contribution
  0601 (n) Reimbursement of Medical Expenses
  1101 (o)Travelling Expenses
  1101 (p) Leave Travel Concession
    II. Retirement Benefits
  0403 (a) Pension
  0404 (b) Gratuity
  0406 (c) Leave encashment
    III. Office Expenses
  1303 (a) Telephone and Fax Charges
  1301 (b) Postage/Courier Charges
  1301 (c) Stationery
  1301 (d) Computer Consumables
  1301 (e) House Keeping and contingencies
  1301 (f) Internet charges
  1304 (g) Electricity Change
  1301 (h) Hire Charges for Computers
  1302 (i) Hire charges of Vehicle/POL and Maintenance of Vehicle
  1301 (j) Other charges
  1401 (k) Rent, and Taxes
  1305 (l) Legal Expenses
  1301 (m) Payment to Consultants
  0201 (n) Wages
  1301 (o) Audit fees
  1301 (p) Memberships and subscription
  1306 (q) Liveries
  1301 (r) Hiring of Security Services
  2001 (s) Hospitality Expenses
  2003 (t) Training and Workshop Expenses
  1301 (u) Miscellaneous Expenses
  1302 (v) Registration and Road Tax of Motor Vehicle
    IV. Repair and Maintenance
  2702 (a) Building
  2702 (b)Fax Machine
  2702 (c) Water Coolers/Water Purifier
  2702 (d) Air Conditioners
  2702 (e) Fire Fighting equipment
  2702 (f) Electrical equipment and accessories
  2702 (g) Electronic Equipment
  2702 (h) UPS and Batteries
  2702 (i) Xerox Machine
  2702 (j) Furniture and Fixture
  1301 (k) Maintenance of Garden
  1302 (l) Miscellaneous
    V. Purchase of Assets (Non-recurring)
  5201 (a) Computer and Peripherals (Hardware and Software)
  5201 (b) Copier/Xerox machine
  5201 (c) Fax
  5201 (d) Telephone Installation
  5201 (e) Water Coolers/ Water Purifier
  5201 (f) Air Conditioners
  5201 (g) Furniture & Fixtures
  5101 (h) Purchase of New Motor Vehicle
  1301 (i) Purchase of Books and Periodicals
  1301 (j) Purchase of Bicycle
  1301 (k) Others
    VI. Other Expenditure (Charges)
  1601 1. Publications and Printing
  2002 2. Hearing, Seminar, Conference
  2601 3. Publicity and Advertisement
  2701 4. Minor Works
Any other expenditure head/item as notified by the State Government, from time to time.